Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 75A in The M.P. Irrigation Act, 1931 75A. Power to apply provisions of this chapter. - The provisions of this chapter shall apply to such area and from such date as the State Government may, by notification, appoint and different dates may be appointed for different areas.
