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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(5) in The Orissa Motor Vehicles Rules, 1993

(5)The driver of a public service vehicle while on duty shall display on his right side of the chest of the uniform worn by him a plate in white plastic of size 8 centimetres x 2.5 centimetres inscribed with his name in bold back letters of size 0.5 centimetres in English and Oriya one below the other respectively. The Cost of the name plate shall be borne by the driver himself.