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Delhi High Court - Orders

C.I.T vs M/S Escorts Ltd on 11 January, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Purushaindra Kumar Kaurav

                                    $~17-22
                                    *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +        ITA 1427/2006
                                             C.I.T                                                                  ..... Appellant
                                                                                Through:                Mr. Sunil Agarwal, SSC with
                                                                                                        Mr. Shivansh B. Pandya, JSC &
                                                                                                        Mr. Utkarsh Tiwari, Adv.
                                                                                versus

                                             M/S ESCORTS LTD                                                       ..... Respondent
                                                           Through:                                     Mr. Simran Mehta, Adv.
                                    18
                                    +        ITA 1428/2006 & CM APPL. 20315/2015
                                             C.I.T                                                                  ..... Appellant
                                                                                Through:                Mr. Sunil Agarwal, SSC with
                                                                                                        Mr. Shivansh B. Pandya, JSC &
                                                                                                        Mr. Utkarsh Tiwari, Adv.
                                                                                versus

                                             M/S ESCORTS LTD                                                       ..... Respondent
                                                           Through:                                     Mr. Simran Mehta, Adv.
                                    19
                                    +        ITA 800/2019
                                             THE PR. COMMISSIONER OF
                                             INCOME TAX -3                      ..... Appellant
                                                           Through: Mr. Aseem Chawla, SSC with
                                                                    Ms Pratishtha Chaudhary, Ms.
                                                                    Nivedita & Mr. Aditya Gupta,
                                                                    Advs.
                                                           versus

                                             ESCORTS LTD.                                                          ..... Respondent
                                                                                Through:                Mr. Simran Mehta, Adv.
                                    20
                                    +        ITA 802/2019
                                             THE PR. COMMISSIONER OF
                                             INCOME TAX -3                    ..... Appellant
                                                           Through: Mr. Aseem Chawla, SSC with



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:34
                                                                                                         Ms Pratishtha Chaudhary, Ms.
                                                                                                        Nivedita & Mr. Aditya Gupta,
                                                                                                        Advs.
                                                                                versus

                                             ESCORTS LTD.                                                          ..... Respondent
                                                                                Through:                Mr. Simran Mehta, Adv.
                                    21
                                    +        ITA 804/2019
                                             THE PR. COMMISSIONER OF
                                             INCOME TAX -3                      ..... Appellant
                                                           Through: Mr. Aseem Chawla, SSC with
                                                                    Ms Pratishtha Chaudhary, Ms.
                                                                    Nivedita & Mr. Aditya Gupta,
                                                                    Advs.
                                                           versus

                                             ESCORTS LTD.                                                          ..... Respondent
                                                                                Through:                Mr. Simran Mehta, Adv.
                                    22
                                    +        ITA 644/2019
                                             THE PR. COMMISSIONER OF
                                             INCOME TAX -3                      ..... Appellant
                                                           Through: Mr. Aseem Chawla, SSC with
                                                                    Ms Pratishtha Chaudhary, Ms.
                                                                    Nivedita & Mr. Aditya Gupta,
                                                                    Advs.
                                                           versus

                                             ESCRORTS LTD.                                                         ..... Respondent
                                                                                Through:                Mr. Simran Mehta, Adv.
                                             CORAM:
                                             HON'BLE MR. JUSTICE YASHWANT VARMA
                                             HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                             KAURAV
                                                          ORDER

% 11.01.2024 On account of the personal difficulty of Mr. Agarwal, learned counsel for the appellant in ITA Nos. 1427/2006 & 1428/2006, and This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:34 who assures that no further adjournment shall be sought, we stand over these appeals to be called again on 02.02.2024.

YASHWANT VARMA, J.

PURUSHAINDRA KUMAR KAURAV, J.

JANUARY 11, 2024/kk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:35