Delhi High Court - Orders
C.I.T vs M/S Escorts Ltd on 11 January, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~17-22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1427/2006
C.I.T ..... Appellant
Through: Mr. Sunil Agarwal, SSC with
Mr. Shivansh B. Pandya, JSC &
Mr. Utkarsh Tiwari, Adv.
versus
M/S ESCORTS LTD ..... Respondent
Through: Mr. Simran Mehta, Adv.
18
+ ITA 1428/2006 & CM APPL. 20315/2015
C.I.T ..... Appellant
Through: Mr. Sunil Agarwal, SSC with
Mr. Shivansh B. Pandya, JSC &
Mr. Utkarsh Tiwari, Adv.
versus
M/S ESCORTS LTD ..... Respondent
Through: Mr. Simran Mehta, Adv.
19
+ ITA 800/2019
THE PR. COMMISSIONER OF
INCOME TAX -3 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms Pratishtha Chaudhary, Ms.
Nivedita & Mr. Aditya Gupta,
Advs.
versus
ESCORTS LTD. ..... Respondent
Through: Mr. Simran Mehta, Adv.
20
+ ITA 802/2019
THE PR. COMMISSIONER OF
INCOME TAX -3 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:34
Ms Pratishtha Chaudhary, Ms.
Nivedita & Mr. Aditya Gupta,
Advs.
versus
ESCORTS LTD. ..... Respondent
Through: Mr. Simran Mehta, Adv.
21
+ ITA 804/2019
THE PR. COMMISSIONER OF
INCOME TAX -3 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms Pratishtha Chaudhary, Ms.
Nivedita & Mr. Aditya Gupta,
Advs.
versus
ESCORTS LTD. ..... Respondent
Through: Mr. Simran Mehta, Adv.
22
+ ITA 644/2019
THE PR. COMMISSIONER OF
INCOME TAX -3 ..... Appellant
Through: Mr. Aseem Chawla, SSC with
Ms Pratishtha Chaudhary, Ms.
Nivedita & Mr. Aditya Gupta,
Advs.
versus
ESCRORTS LTD. ..... Respondent
Through: Mr. Simran Mehta, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 11.01.2024 On account of the personal difficulty of Mr. Agarwal, learned counsel for the appellant in ITA Nos. 1427/2006 & 1428/2006, and This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:34 who assures that no further adjournment shall be sought, we stand over these appeals to be called again on 02.02.2024.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
JANUARY 11, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 06:12:35