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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(c) in The Punjab Co-operative Land Mortgage Banks Act, 1957

(c)for the periodical settlement of accounts between Primarily Land Mortgage Banks and the State Bank and for the payment of the amounts recovered by Primary Land Mortgage Banks on mortgages transferred to the State Bank: