Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Kerala - Subsection Section 108(1) in Kerala Police Act, 2011 (1)The Government shall provide adequate insurance coverage for all police officers against any injury, disability, death etc. occurred in the course of their duties or attacks due to animosity arose from the performance of their official duty.
