Section 27 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004
27. Faculties.
(1)The University shall have one or more faculties as may be prescribed by the Statute.(2)Each faculty shall consist of dean and such other members and shall have such powers and perform such duties as may be prescribed by the Statute.(3)Each faculty shall have such departments as may be assigned to it by the Ordinance.(4)Dean shall be appointed by the Kuladhipati on the recommendation of the Kulpati for a period of two years from amongst the Professors of the University Teaching Departments or School of Studies or colleges of the said subject:Provided that if there is no Professor or in the University Teaching Departments, or Schools of Studies of the said subject, dean shall be appointed from amongst the Professors of affiliated colleges of the said subject.(5)Dean shall be the Chairman of the faculty and shall be responsible for the implementation of the Statute, the Ordinance and the Regulation relating to the faculty and for the conduct and maintenance of standards of teaching and research.
