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Sanjay Majoor Kamgar Sahakari Sanstha ... vs State Information Commissioner ... on 25 July, 2022

     ITEM NO.36                           REGISTRAR COURT. 1                 SECTION IX

                                      S U P R E M E C O U R T O F            I N D I A
                                              RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. AVANI PAL SINGH

     Petition(s) for Special Leave to Appeal (C)                            No(s).   3955/2022

     SANJAY MAJOOR KAMGAR SAHAKARI SANSTHA BULDANA & ANR.Petitioner(s)

                                                           VERSUS

     STATE INFORMATION COMMISSIONER AMRAVATI DIVISION & ORS.
                                                         Respondent(s)

     (I.R. and IA No.32217/2022-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 25-07-2022 This petition was called on for hearing today.



     For Petitioner(s)
                                            Mr.    Abhinav Mutyalwar, Adv.
                                            Mr.    Siddharth Gautam, Adv.
                                            Mr.    Satya Kam Sharma, Adv.
                                            Ms.    Anagha S. Desai, AOR

     For Respondent(s)


                               UPON hearing the counsel, the Court made the following
                                                    O R D E R

Ld. counsel appearing for the petitioner submits that service upon all the eight respondents is complete.

The office report indicates that no one has entered appearance on behalf of either of the respondents, despite due service.

Registry to process the matter for listing before the Signature Not Verified Hon'ble Court, as per rules.

AVANI PAL SINGH Registrar