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[Cites 0, Cited by 0] [Section 227(2)] [Section 227] [Entire Act]

State of Karnataka - Subsection

Section 227(2)(a) in Karnataka Panchayat Raj Act, 1993

(a)salaries and allowances to the Adhyaksha and the Upadhyaksha and traveling and daily allowance to the Adhyaksha and Upadhyaksha for tours outside the district and travelling and daily allowance to the members of the Zilla Panchayat or any committee thereof, subject to such rules as may be made in this behalf by the Government;