Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Kerala - Subsection Section 14(5) in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011 (5)Where any dispute or difference of opinion arises among the members of the Full Bench over the decision of any matter in issue, the majority decision shall prevail.
