Delhi High Court - Orders
Dr. Snehashish Bhattacharya & Ors vs South Asian University on 12 October, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9083/2023 & CM APPL. 34571/2023
DR. SNEHASHISH BHATTACHARYA & ORS. ..... Petitioners
Through: Mr. Abhik Chimni, Mr. Saharsh
Saxena, Mr. Anant Khajuria and Ms.
Riya Pahuja, Advocates
versus
SOUTH ASIAN UNIVERSITY ..... Respondent
Through: Mr. Sandeep Kumar Mahapatra, Ms.
Mrinmayee Sahu and Ms. Kritika
Sharma, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 12.10.2023
Arguments heard.
Judgment reserved on the maintainability. The parties are directed to file written arguments, not exceeding five pages, within ten days.
CHANDRA DHARI SINGH, J OCTOBER 12, 2023 gs/ds Click here to check corrigendum, if any This is a digitally signed order.
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