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Delhi High Court - Orders

Dr. Snehashish Bhattacharya & Ors vs South Asian University on 12 October, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~51
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 9083/2023 & CM APPL. 34571/2023
                                     DR. SNEHASHISH BHATTACHARYA & ORS.                                                     ..... Petitioners
                                                                           Through:                Mr. Abhik Chimni, Mr. Saharsh
                                                                                                   Saxena, Mr. Anant Khajuria and Ms.
                                                                                                   Riya Pahuja, Advocates
                                                                           versus

                                     SOUTH ASIAN UNIVERSITY                                                                ..... Respondent
                                                                           Through:                Mr. Sandeep Kumar Mahapatra, Ms.
                                                                                                   Mrinmayee Sahu and Ms. Kritika
                                                                                                   Sharma, Advocates

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER
                           %                                               12.10.2023

                                     Arguments heard.

Judgment reserved on the maintainability. The parties are directed to file written arguments, not exceeding five pages, within ten days.

CHANDRA DHARI SINGH, J OCTOBER 12, 2023 gs/ds Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/10/2023 at 10:02:50