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Delhi High Court - Orders

Vishal Chawla vs State & Ors on 17 January, 2019

Author: Sunil Gaur

Bench: Sunil Gaur

$~23
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.REV.P. 1168/2018, CRL.M.A. 50351-50352/2018
       VISHAL CHAWLA                               ..... Petitioner
                       Through: Mr. Hariharan Senior Advocate
                                 with Mr. Pramod Kumar Dubey,
                                 Mr. Mirnal Bharti, Mr. Syed
                                 Arham Masud, Mr. Prince Kumar
                                 and Mr. Sidharth Bajaj, Advocates

                          Versus
       STATE & ORS.                                    ..... Respondents
                          Through:     Mr. M.S. Oberoi, Additional
                                       Public Prosecutor for state with
                                       W/SI Seema Singh.
                                       Mr. Santosh Kumar, Advocate for
                                       Respondent No. 2
       CORAM:
       HON'BLE MR. JUSTICE SUNIL GAUR

                       ORDER

% 17.01.2019 Mr. Santosh Kumar, Advocate appears on behalf of newly added respondent No. 2 (as per amended memo of parties of 22nd December, 2018) and seeks time to file vakalatnama/power of attorney and to argue.

List for hearing on 9th May, 2019. Dasti.

SUNIL GAUR, J JANUARY 17, 2019 p'ma