Delhi High Court - Orders
Vishal Chawla vs State & Ors on 17 January, 2019
Author: Sunil Gaur
Bench: Sunil Gaur
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 1168/2018, CRL.M.A. 50351-50352/2018
VISHAL CHAWLA ..... Petitioner
Through: Mr. Hariharan Senior Advocate
with Mr. Pramod Kumar Dubey,
Mr. Mirnal Bharti, Mr. Syed
Arham Masud, Mr. Prince Kumar
and Mr. Sidharth Bajaj, Advocates
Versus
STATE & ORS. ..... Respondents
Through: Mr. M.S. Oberoi, Additional
Public Prosecutor for state with
W/SI Seema Singh.
Mr. Santosh Kumar, Advocate for
Respondent No. 2
CORAM:
HON'BLE MR. JUSTICE SUNIL GAUR
ORDER
% 17.01.2019 Mr. Santosh Kumar, Advocate appears on behalf of newly added respondent No. 2 (as per amended memo of parties of 22nd December, 2018) and seeks time to file vakalatnama/power of attorney and to argue.
List for hearing on 9th May, 2019. Dasti.
SUNIL GAUR, J JANUARY 17, 2019 p'ma