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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Punjab - Subsection

Section 113(2)(b) in Punjab Regional and Town Planning and Development Act, 1995

(b)a date which shall not be earlier that thirty days after the date of publication of the notification on which all the liabilities created by the scheme take effect and the final scheme shall come into force :