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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(2)(a) in Delhi State Legal Services Authority Act, 1987

(a)the cost of legal services provided under this Act including grants made to State Authorities; 1[(b) the cost of legal services provided by the Supreme Court Legal Services Committee; 1[(b) the cost of legal services provided by the Supreme Court Legal Services Committee;”