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State of Assam - Section

Section 13A in The Assam Amusements and Betting Tax Act, 1939

13A. Power of State Government to delegate certain powers.

- The State Government may, by notification in the official Gazette, delegate all or any of its powers under this Chapter, except those conferred upon it by Section 12, and by, this section, to any person or to any authority subordinate to the State Government.