Supreme Court - Daily Orders
Banda Development Authority Through ... vs Moti Lal Agarwal on 13 February, 2015
Bench: Kurian Joseph, C. Nagappan
ITEM NO.3 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 3/2014 & I.A. 4/2014 in Civil Appeal No(s). 3604/2011
BANDA DEVELOPMENT AUTHY, BANDA Appellant(s)
VERSUS
MOTI LAL AGARWAL & ORS. Respondent(s)
(for initiating criminal proceedings u/s 340 r/w section 195 of
Cr.P.C. and exemption from filing O.T. and office report)
Date : 13/02/2015 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE C. NAGAPPAN
For Appellant(s) Mr. S.K. Sinha, Adv.
Ms. Sushmita Lal, Adv.
Mr. Ashesh Lal, Adv.
Mr. Raghav Parwatiyar, Adv.
Ms. Salma Siddiqui, Adv.
Ms. Neha Garg, Adv.
Mr. Venkat, Adv.
Dr. (mrs. ) Vipin Gupta,Adv.
For Respondent(s)
Mr. Sushmita Lal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(NEELAM GULATI) (SAROJ SAINI ) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.02.18 13:37:42 IST Reason: