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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(4) in The Assam Agricultural Produce Market Act, 1972

(4)A member elected or nominated under sub-section (1) of Section 8 shall cease to hold office, if he ceases to be a member of the category of persons from which he was elected or nominated.