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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(7) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(7)A certificate of registration and license issued under this section, shall subject to the provisions of section 5, be in force and shall be valid until the 31st of March next following the date on which such certificate was issued.