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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(2)(iii) in The Delhi Metro Airport Express Line, General Rules, 2010

(iii)the traffic Controller shall advise the Station Controllers of the adjoining station to which evacuation is planned, who shall in turn make suitable arrangement for assisting the evacuation process and in-train baggage tagging for identification of passenger baggage later;