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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Daman and Diu - Subsection

Section 35(3) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(3)All rules made under this Act shall be published in the Official Gazette and shall be laid on the table of the Legislative Assembly as soon as may be after they are made and shall be subject to such modifications as the Assembly may make during the session in which they are laid or the session immediately following.