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[Cites 0, Cited by 0] [Section 10A] [Entire Act]

State of Gujarat - Subsection

Section 10A(2) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947

(2)[ * * *] [Clause (2) was omitted; Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.]