Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Sikkim - Subsection

Section 13(2)(i) in Sikkim Urban and Regional Planning and Development Act, 1998

(i)Re-allocation of population or industry from over-populated and industrially congested area and indication the density or population or the concentration of industry to be allowed in any areas.