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State of Haryana - Section

Section 98 in Punjab Jail Manual

98. [ Temporary absence of the Medical Officer. [See. P.G. No. 329 of 24 July, 1889.]

- Whenever the Medical Officer of a district Jail is temporarily absent from the station, his duties shall be performed by Senior Medical Subordinate of the station, and, in the case of a Central Jail, the temporarily duties of the Medical Officer shall be preformed by the Senior Medical Subordinate of the Jail under the supervision of the Chief Medical Officer or of a Senior Medical Officer whenever possible.]