Chattisgarh High Court
Branch Manager, The United India ... vs Smt. P. Mamta And Ors. 47 Mac/2010/2018 ... on 20 February, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 278 of 2014
Branch Manager, The United India Insurance Co. Ltd. Versus Smt. P. Mamta And Ors.
20/02/2019 Smt. Preeti Yadav, counsel for the appellant.
Heard on I.A. No.4, application for amendment in
heading of memo of appeal. It is considered and allowed.
On the request of counsel for the appellant, she is is
permitted to carry out the necessary amendment in the Court
itself.
Also heard on admission.
The appeal being arguable is admitted for hearing.
Issue fresh notice to the respondent no.5. Process Fee
be paid within a period of seven days.
Notice be made returnable within four weeks.
List this case after four weeks.
Sd/-
Gautam Chourdiya Judge Akhilesh