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State of Tamilnadu - Section

Section 3 in Tamil Nadu Appointment on preferential basis in the Services under the State of Persons Studied in Tamil medium Rules, 2010

3. Manner of selection for appointment.

- Twenty per cent of all vacancies in the appointment in the services under the State which are to be filled through direct recruitment shall be set apart on preferential basis to persons studied in Tamil medium as illustrated below: -IllustrationOut of 200 seats, 40 seats shall be set apart on preferential basis to persons studied in Tamil medium, in their respective category, in the following manner:-
General Turn 19 31 48 65 81 100 115 131
  148 165 181 200        
Backward Classes 18 38 58 74 94 114 134 149
(Other than Backward Classes Muslims) 170 190 199          
Most Backward Classes/ De-notified Communities 23 46 73 96 123 146 173 196
Scheduled Castes 26 62 92 126 162 192    
Backward Classes Muslims 188              
Scheduled Castes Arunthathiars 166              
Scheduled Tribes 150