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Himachal Pradesh High Court

Heard Learned Counsels vs Indian Council Of on 14 July, 2021

Bench: Ravi Malimath, Jyotsna Rewal Dua

CWP No.394 of 2019 14.07.2021 Present: Mr. Lokendar Paul Thakur, Senior Panel Counsel, for the petitioners.

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Mr. Surender Sharma, Advocate, for the respondents.

(Through Video Conferencing) CWP No.394 of 2019 & CMP No.1494 of 2019 Heard learned counsels.

Issue rule nisi.

Post for hearing before the learned Single Judge in the usual course.

In the interregnum, stay of the order dated 22.11.2018, passed by the learned Central Administrative Tribunal, Chandigarh Bench, in OA No.063/01193/2017, titled Sangat Ram and another Versus Indian Council of Forestry Research & Education (ICFRE) and another.

( Ravi Malimath ) Acting Chief Justice ( Jyotsna Rewal Dua ) Judge July 14, 2021 (Bhardwaj/Mukesh) ::: Downloaded on - 14/07/2021 20:16:56 :::HCHP