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State of Madhya Pradesh - Section

Section 3 in The M.P. Panchayat Adhyapak Samvarg (Employment and Conditions of Services) Rules, 2008

3. Extent and Application.

- These rules shall apply to every Adhyapak cadre appointed/merged by Janpad Panchayat or Zila Panchayat as the case may be, for all the Schools under their control.