Delhi High Court - Orders
Sentence) M/S Skipper Sales Pvt Ltd vs State (Govt Of Nct Of Delhi) & Anr on 17 January, 2019
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 84/2017 & Crl.M.(Bail) 131/2017 (for suspension of
sentence)
M/S SKIPPER SALES PVT LTD ..... Petitioner
Through Mr. Maninder Singh with Ms. Smriti
Asmita, Advocates.
versus
STATE (GOVT OF NCT OF DELHI) & ANR ..... Respondents
Through Mr. Hirein Sharma, APP for the State.
Mr. M.A. Karthik, Advocate for R-2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 17.01.2019 List for consideration on 28.03.2019. Interim order to continue.
SANJEEV SACHDEVA, J JANUARY 17, 2019 st