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State of Punjab - Section

Section 850 in Punjab Jail Manual, 1996

850. The jail garden to be kept clean and tidy. Disposal of refuse.

- The jail garden should be kept clean, tidy and free from weeds and undergrowth. Each and every part of it should in turn be allowed to lie fallow for trenching purposes, one moderate sized plot at a time being sufficient. The system of allowing the manure to be removed from the trenches after the lapse of some months, to be used as top-dressing in other parts of the garden, should not be permitted. All weeds and other animal and vegetables refuse and urine should be consigned to the manure pit and the whole covered in with a few inches of dry earth when the pit is full. In this way a sufficiency of manure can always be obtained for top dressing.