Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 27(1)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1)(d) in National Medical Commission Act, 2019

(d)exercise appellate jurisdiction with respect to the actions taken by a State Medical Council under section 30.