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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3)(i) in The Durgapur (Development And Control Of Building Operations) Act, 1958

(i)in the case of exercise of those powers by the Authority or any person or officer under the employment of the Authority,-by the Authority, and