Supreme Court - Daily Orders
Safiq Ahmad vs Icici Lombard General Insurance Co. ... on 16 February, 2018
Bench: Arun Mishra, Amitava Roy
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ITEM NO.7 COURT NO.10 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1110/2017
(Arising out of impugned final judgment and order dated 07-10-2015
in CR No. 49/2015 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
SAFIQ AHMAD Petitioner(s)
VERSUS
ICICI LOMBARD GENERAL INSURANCE CO. LTD. & ORS. Respondent(s)
WITH
SLP(C) No. 26931/2017 (XI)
(IA No.86006/2017-CONDONATION OF DELAY IN REFILING and IA
No.86003/2017-CONDONATION OF DELAY IN FILING and IA No.86004/2017-
EXEMPTION FROM FILING O.T.
Date : 16-02-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For the parties:
Mr. Anjani Kumar Mishra, AOR
Mr. Parijat Kishore, AOR
For State of Mrs. Hemantika Wahi, Adv.
Gujatat Ms. Jesal Wahi, Adv.
Ms. Shodhika Sharma, Adv.
Ms. Mamta Singh, Adv.
For Baja Allianz Mr. Siddharth, Adv.
General Insurance
Co. Ltd.
Signature Not Verified
State of U.P. Mr. V.V.V. Pattabnhiram, Adv.
Digitally signed by
NEELAM GULATI
Date: 2018.02.21
13:12:39 IST
Reason: Mr. G.R. Pandeyan, Adv.
Mr. Abhishek, Adv.
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Mr. Vishnu Mehra, Adv.
Ms. Manjeet Chawla, AOR
Mr. Abhinav Mukerji, AOR
High Court of A.P. Ms. Anitha Shenoy, AOR
(Telangana) Ms. Remya Raj, Adv.
Ms. Srishti Agnihotri, Adv.
Mr. Ashok K. Srivastava, AOR
High Court of Delhi Mr. Annam D. N. Rao, AOR
Ms. Ssudipto Sircar, Adv.
Mr. Rahul Mishra, Adv.
Ms. Tulika Clhikker, Adv.
Mr. Annam Venkatesh, Adv.
High Court of Mr. Suvendu Suvasis Dash, AOR
Orissa Mr. Sonbit Sinhmar, Adv.
High Court of Mr. Ambhoj Kumar Sinha, AOR
Jharkhand
State of Haryana Mr. Deepak Thukral, Adv.
Dr. Monika Gusain, Adv.
State of Mizoram Mr. K.N. Madhusoodhawan, Adv.
Ms. Nitya Madhusoodhavan, Adv.
Bharat Axa General Mr. Navneet Kumar, Adv.
Insurance Co.Ltd. Mr. Parijat Kishore, Adv.
Mr. Vikas Bhadana, Adv.
High Court of Ms. Aruna Mathur, Adv.
Sikkim Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Ms. Simran Jeet, Adv.
M/S. Arputham Aruna And Co, AOR
High court of Mr. Kunal Chatterji, Adv.
Calcutta Ms. Maitrayee Banerjee, Adv.
Mr. Saurav Gupta, Adv.
Govt. of Mr. V.G. Pragasam, Adv.
Puducherry Mr. S. Prabu Ramasubramanian, Adv.
Mr. S. Manuraj, Adv.
Mr. Sampathkur C. ,Adv.
Mr. Sibo Sankar Mishra, AOR
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Mr. Ardhendumauli Kumar Prasad, AOR
Ms. Taruna Ardhendumauli Kumar Prasad, Adv.
Mr. Nirmal Kumar Ambastha, Adv.
Mr. Namit Saxena, Adv.
Mr. Aniruddha P. Mayee, AOR
Ms. A. Selvin Raja, Adv.
Mr. Avnish M. Oza, Adv.
Mr. Chirag Jain, adv.
Mr. Devendra Singh, AOR
Mr. Aman Sinha, Sr. Adv.
Ms. Deep Singh Bharati, Adv.
Ms. K.L. Janjani, Adv.
Mr. Rajesh Singh Chauhan, Adv.
Mr. Raj Bahadur, Adv.
Mr. Shreekant N. Terdal, AOR
Mr. Praveen Agrawal, AOR
Ms. Rachana Srivastava, AOR
Mr. Sukrit Kapoor, Adv.
Mr. Sudipta Sarkar, Adv.
State of Mr. S.S. Shamshery, AAG
Rajasthan Mr. Amit Sharma, Adv.
Mr. Sandeep singh, Adv.
Mr. Ankit Raj, Adv.
Ms. Indira Bhakar, Adv.
Ms. Ruchi Kohli, AOR
U.T. of Andaman Mr. Bhupesh Narula, Adv.
& Nicabar Admn. Mr. K.V. Jagdishvaran, Adv.
Mrs. G. Indira, Adv.
High Court of Mr. Anant Vijay Palli, Adv.
P&H at Chandigarh Mr. Nikhil Palli, Adv.
Mr. Deepak Goel, Adv.
Mr. Vipin Nair, AOR
Mr. Nikhil Goel, AOR
Mr. Ashutosh Ghade, Adv.
Mr. V. G. Pragasam, AOR
Mr. Sanjai Kumar Pathak, AOR
Mr. Arvind Kumar Tripathy, Adv.
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Mr. Akhilendra Singh, Adv.
Mr. Parijat Kishore, AOR
Mr. K.S. Mahadevan, Adv.
Mr. Krishna Kumar R.S.,Adv.
Ms. Swati Bansal, Adv.
Mr. Rajesh Kumar, AOR
State of W.B. Mr. Raja Chatterjee, Adv.
Mr. Piyush Sachdev, Adv.
Mr. Adeel Ahmed, Adv.
Mr. Chanchal Kumar Ganguli, AOR
Mr. Anil K. Jha, AOR
Ms. Priyanka Tiyagi, Adv.
Mr. Naresh K. Sharma, AOR
High Court of Mr. T. G. Narayanan Nair, AOR
Kerala Mr. K.N. Madhusoodhanan, Adv.
Ms. Radhika Gautam, AOR
Mr. B. Krishna Prasad, AOR
Intervenor Mr. Abhishek Gola, Adv.
General Insurance Mr. Sudhir Naagar, AOR
Co. Ltd. Mr. Bhanu S., Adv.
State of Nagaland Mrs. K. Enatoli Sema, Adv.
Mr. Edward Belho, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. K. Luikang Michael, Adv.
Mr. Z.H. Isaac Haiding, Adv.
Mr. T. R. B. Sivakumar, AOR
State of Karnataka Mr. V. N. Raghupathy, AOR
Md. Afzal Ansari, Adv.
Mr. Parikshit P. Angadi, Adv.
State of M.P. Mr. Arjun Garg, AOR
Mr. Manish Yadav, Adv.
Mr. Aakash Nandalia, Adv.
Mr. Rohit Chandra, Adv.
UPON hearing the counsel the Court made the following
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O R D E R
Let affidavit of service be filed within four weeks. In the meantime, further report of SIT, if any, be filed. And in the meantime, other respondents are free to file their reply and to report compliance.
Office to submit report as to service of unserved respondents.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER