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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(6) in The M.P. Bhumi Vikas Rules, 1984

(6)Width of Pathway for low income housing schemes. - In the case of special housing schemes for Low Income Group and Economically Weaker Sections of Society developed up to two storeyed Row/Cluster Housing Scheme, the pathway width shall be 3 metres which shall not serve more than 8 plots on each side of pathway; the length of the pathway shall be not more than 50 metres.