Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Rajasthan - Subsection Section 87(2) in Rajasthan Co-operative Societies Act, 1965 (2)Every debenture may contain a term fixing a period not exceeding thirty years from the date of issue during which it shall be re-deemable.
