Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 79] [Entire Act] Union of India - Section Section 2 in Prevention of Corruption Act, 1947 2. Interpretation. - For the purposes of this Act, "public servant" means a public servant as defined in Section 21 of the Indian Penal Code.
