Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(c) in Purba Medinipur University Act, 2017

(c)The Search Committee shall be constituted in the following manner:-
(i)an academician. not below the rank of the Vice-Chancellor of a Central or State-aided University or the Director of a National institute of higher learning, to be nominated by the Chancellor in consultation with the Minister, who shall be the Chairperson of the Committee;
(ii)an academician, not below the rank of a Professor of a Central or State-aided University or National institute of higher learning. to be nominated by the State Government'.
(iii)an academician not below the rank of a Professor of a Central or State-aided University or National institute of higher learning to be nominated by the Court: