Delhi High Court - Orders
Cbi vs Narayan Diwakar & Ors on 4 August, 2022
Author: Talwant Singh
Bench: Talwant Singh
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 326/2015
CBI ..... Petitioner
Through: Mr. Prasanta Varma, SPP with Mr.
Amrit Singh Khalsa and Ms. Hiteshi
Kakkar, Advocates.
versus
NARAYAN DIWAKAR & ORS ..... Respondents
Through: Mr. Sanjay Diwakar, Advocate for R-
1.
Dr. Zulfiqar Ali Khan, Advocates for
R-2 to 4.
CORAM:
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 04.08.2022
1. Learned counsel for respondent no. 2 submits that he will provide a copy of the death certificate of respondent no. 2 to the learned counsel for CBI within 3 weeks from today. Thereafter, CBI will verify the factum of the death of respondent no. 2 and file a report in this regard in 3 weeks thereafter.
2. List for further proceedings on 14.12.2022.
TALWANT SINGH, J AUGUST 4, 2022/pa Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:08.08.2022 16:03:04