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[Cites 0, Cited by 0] [Section 24B(1)] [Section 24B] [Entire Act]

Union of India - Subsection

Section 24B(1)(ii) in The Consumer Protection Act, 1986

(ii)issuance of instructions regarding adoption of uniform procedure in the hearing of matters, prior service of copies of documents produced by one party to the opposite parties, furnishing of English translation of judgments written in any language, speedy grant of copies of documents;