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[Cites 0, Cited by 10] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(3) in The Delhi Development Authority Act, 1957

(3)After any such nazul land has been developed by, or under the control and supervision of, the Authority, it shall be dealt with by the Authority in accordance with rules made and directions given by the Central Government in this behalf.