Section 54(2)(d) in The Burdwan University Act, 1981.

[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(2)(d) in The Burdwan University Act, 1981.

(d)the Finance Committee may delegate any of its powers or duties, conferred or imposed by or under this Act, to -

(i)the Vice-Chancellor, or

(ii)to a committee constituted from among its own members.