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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in Punjab Waqf Rules, 2018

(2)Where no qualifications have been specified by the Waqif in the Waqf deed, the mutawalli should have;-
(a)knowledge of Hindi, Urdu, Punjabi, Arabic or English; or
(b)working basic knowledge of Sharia with specific knowledge of waqf law as well as Muslim custom.