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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Uttarakhand - Subsection

Section 58(2)(b) in Uttarakhand Co-Operative Societies Act, 2003

(b)Payment of bonus to members on the amount or volume of business done by them with the society, to the extent and in the manner specified in the rules or the bye-laws;