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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(d) in Rajasthan Motor Vehicles Taxation Rules, 1951

(d)[ "Quarter" means a period of three calendar months of a financial year, expiring on 30th day of June, 30th day of September, 31st day of December and 31st day of March, and] [Substituted by Dated 30-12-74 Published in Rajasthan Gazette, dated 30-12-1974]