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State of Haryana - Section

Section 531B in Punjab Jail Manual

531B. [ Release of prisoners convicted under Opium and Excise Laws. [Financial Commissioner Punjab, No. 43-E.B, dated 24.6.20.]

- Notice of the date of release of every prisoner convicted under the Opium and Excise Laws shall, one month before such date, be sent to the Superintendent, Excise Intelligence Bureau, care of the Financial Commissioner, Punjab.]