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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2) in Goa, Daman and Diu - West Bengal Prevention of Defacement of Property Act, 1976

(2)Pending such decision, the authorised officer shall take all reasonable care and steps to preserve the body of the deceased person from decay.