Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] Union of India - Subsection Section 0(85) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007 85.1All radioactive materials must be declared as such in all transport and port documents.
