Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(2) in The Gujarat Land Revenue (Third Amendment) Act, 2019

(2)It shall come into lorce on such date as the State Government may' by notification in the Official Gazette appoint