Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(b) in Pepsu Road Transport Corporation Rules, 1977 (b)is not a Government employee or being a Government employee has ceased to be in Government Service shall be subject to disciplinary action by the Corporation under the Regulations.
