Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 34 in The Payment And Settlement Systems Act, 2007 34. Act not to apply to stock ex-changes or clearing corporations of stock ex-changes. - Nothing contained in this Act shall apply to stock exchanges or the clearing corporations of the stock exchanges.
