Delhi High Court - Orders
Bachpan Bachao Andolan vs Gnctd & Ors on 20 July, 2020
Bench: Chief Justice, Prateek Jalan
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) No.4361/2020
BACHPAN BACHAO ANDOLAN ..... Petitioner
Through: Ms. Prabhsahay Kaur, Adv.
versus
GNCTD & ORS. ..... Respondents
Through: Mr.Sameer Vashishth, ASC for
GNCTD with Ms.Urvi Kapoor, Adv.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 20.07.2020 Proceedings of the matter have been conducted through video conferencing.
CM No.15700-15701/2020 (Exemptions) Allowed subject to all just exceptions. The applications are disposed of. W.P.(C) 4361/2020 & CM No.15699/2020 (Stay) Issue notice to the Respondents. Mr. Sameer Vashishth, Additional Standing Counsel for GNCTD accepts notice for all the respondents and seeks time to get instructions and to file counter affidavit / report. Time as prayed for is granted.
List on 28th July, 2020.
CHIEF JUSTICE JULY 20, 2020 PRATEEK JALAN, J pk Signature Not Verified Digitally Signed By:JUSTICE D N PATEL Location: Signing Date:20.07.2020 14:47:13