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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Puducherry - Subsection

Section 43(1)(d) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(d)for recovering occupancy of immovable property from which a tenant has been illegally ejected by the landlord;